Section 84(1)(b) in Conduct of Elections Rules, 1961

[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(b) in Conduct of Elections Rules, 1961

(b)prepare and certify a return of the election in Form 23-B and after reporting the result of the election under section 67, send signed copies of the said Form to the Election Commission and the chief electoral officer; and

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Union of India - Subsection

Section 84(1)(b) in Conduct of Elections Rules, 1961