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Bombay High Court

Dr. Riddhima W/O Dr. Saurabh Beedkar vs Dr. Saurabh S/O Dr. Ashok Beedkar on 7 November, 2025

                                                                          1/1                         30.cp205.2023

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH : NAGPUR

                                      CONTEMPT PETITION NO. 205 OF 2023

                                                Dr. Riddhima w/o Dr. Saurabh Beekar
                                                                 Vs.
                                                 Dr. Saurabh s/o Dr. Ashok Beedkar
                 -------------------------------------------------------------------------------------------
                 Office notes, Office Memoranda of
                 Coram, appearances, Court's orders                                   Court's or Judge's Orders.
                 or directions and Registrar's orders.
                 -------------------------------------------------------------------------------------------
                                              Mr. N.A. Padhye, Advocate for petitioner.
                                              Mr. Ashifa I. Khan, Advocate for respondent.

                                                         CORAM : PRAVIN S. PATIL, J.

DATE : 07.11.2025 It is informed that petitioner and respondent are husband and wife and the matter is pertaining to the custody of child and therefore, negotiation is going on between them.

2. List the matter after three weeks.

(Pravin S. Patil, J.) Signed by: Mrs. PrityPrity Gabhane Designation: PA To Honourable Judge Date: 07/11/2025 18:04:02