Bombay High Court
Dr. Riddhima W/O Dr. Saurabh Beedkar vs Dr. Saurabh S/O Dr. Ashok Beedkar on 7 November, 2025
1/1 30.cp205.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CONTEMPT PETITION NO. 205 OF 2023
Dr. Riddhima w/o Dr. Saurabh Beekar
Vs.
Dr. Saurabh s/o Dr. Ashok Beedkar
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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Mr. N.A. Padhye, Advocate for petitioner.
Mr. Ashifa I. Khan, Advocate for respondent.
CORAM : PRAVIN S. PATIL, J.
DATE : 07.11.2025 It is informed that petitioner and respondent are husband and wife and the matter is pertaining to the custody of child and therefore, negotiation is going on between them.
2. List the matter after three weeks.
(Pravin S. Patil, J.) Signed by: Mrs. PrityPrity Gabhane Designation: PA To Honourable Judge Date: 07/11/2025 18:04:02