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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(1)The Nigam shall, in respect of every year submit to the State Government a statement of programme of its activities together with annual financial statement showing therein the details of the estimated receipt and expenditure of the Nigam for that year.