Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 9 in Chhattisgarh State Legal Services Authority Regulations, 2003 9. Terms of office and conditions of services of the Secretary of the Committee. - The Secretary of the Committee shall be Serving Additional Registrar nominated by the Chief Justice.
