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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(3)The transducers shall be suitable for 3 phase 4 wire MW and MVAr measurement. Single transducer giving output of MW, MVAr, voltage, frequency and ampere shall be preferred in place of individual transducers for each metering point.