Himachal Pradesh High Court
Tula Ram Jain vs . Onkar Chand & Ors. on 9 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Tula Ram Jain Vs. Onkar Chand & ors.
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RSA No.615 of 2009 09.12.2022 Present: None for the appellant.
None for respondent No.1.
Mr. Kunal Thakur, Deputy Advocate General, for respondents No.2/State.
Despite repeated calls, none has appeared on behalf of the appellant. In the interest of justice, list after two weeks.
( Sushil Kukreja ) December 09, 2022 Judge (VH) ::: Downloaded on - 09/12/2022 20:34:27 :::CIS