Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 514 in Punjab Jail Manual

514. Endorsement on warrant of solitary confinement undergone.

- On the expiration of the sentence of every prisoner awarded solitary confinement by the committing Court, the endorsement on the warrant by the Superintendent, certifying to the execution of the sentence, shall state the total period of solitary confinement the prisoner has undergone, and if any portion has not been executed, the reason should likewise be stated.