Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in Brahmaputra Board Act, 1980

(1)The Board shall forward copies of the Master Plan, reports, estimates, standards and specification prepared by it to the Central Government and the State Government concerned.