Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1)(ii) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969

(ii)the landlord passes a receipt in favour of the tenant for having received the deposited amount of rent; and