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State of Punjab - Section

Section 904 in Punjab Jail Manual, 1996

904. The cleanliness of buildings generally.

(1)The building occupied by prisoners shall on being vacated each morning, be thoroughly cleaned out. Doors, window-sills, gratings and shutters should thereafter be dusted and, when necessary, washed and all dust and dirt removed outside the jail.
(2)Floors to be leeped. - The floors of sleeping wards and cells should be leeped daily except in cold and damp weather, when leeping once or twice a week will be sufficient.
(3)Walls should be frequently brushed, and leeped or lime washed when necessary. The hospital should receive particular attention in this respect.
(4)All beddings should be taken out when the ward is vacated each morning and placed in the sun.