Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(2) in The Orissa Hindu Religious Endowments Act, 1951 (2)The Collector in exercising his powers under Sub-section (1), shall be guided by rules made under this Act.
