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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Mahinder Kumar vs . State Of H.P. & Others. on 28 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Mahinder Kumar Vs. State of H.P. & others.

.

Cr.MMO No. 95 of 2021 28.2.2022 Present: Mr.Parveen K. Chauhan, Advocate, for the petitioner.

Ms.Divya Sood, Deputy Advocate General, for respondent No. 1.

Mr.Sat Parkash, Advocate, for respondents No. 2 and 3.

One more, but last opportunity of four weeks, is granted to file reply on behalf of respondents No. 2 and 3.

Rejoinder to the reply filed on behalf of respondent No. 1, be also filed in the meanwhile.

List after four weeks.

(Vivek Singh Thakur), Judge.

28th February, 2022 (Keshav) ::: Downloaded on - 28/02/2022 20:14:15 :::CIS