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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Madhya Pradesh - Subsection

Section 70(3)(e) in The M.P. Bhumi Vikas Rules, 1984

(e)in no case a mezzanine floor shall be closed so as to make it liable to be converted into unventilated compartments.