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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(d) in THE NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE ACT, 2020

(d)the quality and standards to be maintained in education of Indian System of Medicine under clause (a) of sub-section (1) of section 10;