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Supreme Court - Daily Orders

Commissoner Of Income Tax 5 vs M/S. Hickson And Dadajee Pvt. Ltd. on 6 January, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.57                            COURT NO.7                 SECTION IX

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   33631/2017

     (Arising out of impugned final judgment and order dated 28-02-2017
     in ITA No. 1493/2014 passed by the High Court Of Judicature At
     Bombay)

     COMMISSONER OF INCOME TAX 5                                       Petitioner(s)

                                                   VERSUS

     M/S. HICKSON AND DADAJEE PVT. LTD.                                Respondent(s)


     Date : 06-01-2020 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)
                                      Mr. Vikramjit Banerjee, ASG
                                      Mr. Arijit Prasad, Sr. Adv.
                                      Mr. Syed Abdul Haseeb, Adv.
                                      Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                      Mr. S. R. Setia, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner, on instructions, issued by the Department of Revenue, Ministry of Finance vide F. No.390/Misc./116/2017-JC dated 22.08.2019, seeks permission to withdraw this Special Leave Petition along with pending applications therein due to low tax effect.

Permission granted, subject to just exceptions.

Signature Not Verified The special leave petition and pending applications Digitally signed by

are dismissed as withdrawn, leaving question of law open.

DEEPAK SINGH Date: 2020.01.06 17:38:07 IST Reason:
     (DEEPAK SINGH)                                                 (VIDYA NEGI)
     COURT MASTER (SH)                                              COURT MASTER (NSH)