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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(3)(f) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(f)[ bring special report along with the budget giving in details of numbers of employees in Government, public sector and aided Institutions and related salaries.] [Inserted by Act No. 14 of 2006, Section 3(2) (w.e.f. 1.4.2005).]