Rajasthan High Court - Jaipur
Smt Mamta Bai Suman And Anr vs State Of Raj And Ors on 21 March, 2022
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5250/2018
Smt Mamta Bai Suman And Anr
----Petitioners
Versus
State Of Raj And Ors
----Respondents
For Petitioner(s) : None
For Respondent(s) : Mr. C. L. Saini, AAG
HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Order
21/03/2022
None present for the petitioners.
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