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Rajasthan High Court - Jaipur

Smt Mamta Bai Suman And Anr vs State Of Raj And Ors on 21 March, 2022

Author: Anoop Kumar Dhand

Bench: Anoop Kumar Dhand

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5250/2018

                                    Smt Mamta Bai Suman And Anr
                                                                                                      ----Petitioners
                                                                       Versus
                                    State Of Raj And Ors
                                                                                                    ----Respondents


                                   For Petitioner(s)         :     None
                                   For Respondent(s)         :     Mr. C. L. Saini, AAG



                                                HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

                                                                        Order

                                   21/03/2022

                                          None present for the petitioners.

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