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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(l) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(l)to accept donations, grants, gifts or to borrow money from the Central Government or any State Government or from any individual, association or body corporate :