Delhi High Court - Orders
Shine Impex & Ors vs Modicare Limited on 2 December, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 431/2024 and IA Nos.41652/2024, 41812/2024,
42403/2024
SHINE IMPEX & ORS. .....Petitioners
Through: Mr. Vijay Pal Sharma, Adv.
versus
MODICARE LIMITED .....Respondent
Through: Mr. Kunl Kher, Adv.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 02.12.2024
List on 03.12.2024.
SACHIN DATTA, J
DECEMBER 2, 2024/cl
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