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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(10)(c) in West Bengal Municipal (Employees' Service) Rules, 2010

(c)the period spent on duly authorized course of instruction or training relating to the works of the Local Body under orders of the Local Body including the time reasonably required for the journeys to and from the place of instruction or training;