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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(4) in The Alliance University Act, 2010

(4)All meetings of the Board of Management shall always be chaired by the Vice-Chancellor and in the absence of the Vice-Chancellor, by the nominee of the Sponsoring Body, and where the Sponsoring Body has not nominated any nominees, then by any other member.