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[Cites 1, Cited by 2]

Rajasthan High Court - Jaipur

Bhagirath Mal And Ors vs State Of Raj & Ors on 16 August, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 	                In the High Court of Judicature for Rajasthan 
				                 Jaipur Bench 
					                  **
                   Civil Writ Petition No.11439/2010
                   Bhagirath Mal & Ors Versus State & Ors
			        
		                   Date of Order     :::       16/08/2010

		                   Hon'ble Mr. Justice Ajay Rastogi
 
Mr. Mukesh Bijrania, for petitioners

Counsel submits that in identical CWP-10600/2010 (Ramawatar Mali Vs. State), notices have been issued and detailed interim order has been passed on 11/08/2010 after hearing Counsel for parties, which covers case of present petitioner, as well.

Issue notice of writ & stay petition to respondents as to why the petition may not be finally disposed of at admission stage. Notices may be given Dasti, if desired. In pursuance whereof, One set of paper book of the petition may be supplied to Shri SN Kumawat, AAG, appearing in cognate cases on behalf of respondents. A receipt whereof be filed in the Registry.

List after filing of receipt of paper book, alongwith CWP-10600/10 showing name of Shri SN Kumawat, AAG in the cause list on 25/08/2010.

(Ajay Rastogi), J.

K.Khatri/p1/ 11439CW2010-Aug16-IsDEO.do