Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(8) in Universities of Agricultural Sciences Act, 2009

(8)"College" means a constituent college of the University under its direct control and management whether located at the Headquarters, campus or elsewhere.