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Jammu & Kashmir High Court

All J&K Panchayat Conference Th. Its ... vs Union Of India Th. Secretary Ministry Of ... on 29 June, 2021

Bench: Chief Justice, Sanjay Dhar

                                                                              S/No. 207
                                                                              AFTER NOTICE


                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU
                                    (Through Video Conference)

           CJ Court

           Case: WP(C) PIL No. 32/2020


           All J&K Panchayat Conference Th. Its President Anil Sharma

                                                               ...Petitioner/Appellant(s)

           Through:- None.

                                                     Vs.

           Union of India Th. Secretary Ministry of Rural Dev. Deptt and Ors.

                                                                        ...Respondent(s)

           Through:- None.

           CORAM:-
           HON'BLE THE CHIEF JUSTICE
           HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.

                                                  ORDER

29-06-2021 Present none, adjourned. List on 25th August, 2021.

(SANJAY DHAR) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE SRINAGAR 29.06.2021 "Aasif AASIF GUL 2021.06.29 22:01 I attest to the accuracy and integrity of this document