Jammu & Kashmir High Court
All J&K Panchayat Conference Th. Its ... vs Union Of India Th. Secretary Ministry Of ... on 29 June, 2021
Bench: Chief Justice, Sanjay Dhar
S/No. 207
AFTER NOTICE
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conference)
CJ Court
Case: WP(C) PIL No. 32/2020
All J&K Panchayat Conference Th. Its President Anil Sharma
...Petitioner/Appellant(s)
Through:- None.
Vs.
Union of India Th. Secretary Ministry of Rural Dev. Deptt and Ors.
...Respondent(s)
Through:- None.
CORAM:-
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.
ORDER
29-06-2021 Present none, adjourned. List on 25th August, 2021.
(SANJAY DHAR) (PANKAJ MITHAL) JUDGE CHIEF JUSTICE SRINAGAR 29.06.2021 "Aasif AASIF GUL 2021.06.29 22:01 I attest to the accuracy and integrity of this document