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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(4)(ii) in Himachal Pradesh Co-Operative Societies Rules, 1971

(ii)has assisted indirectly in the formation or augmentation of the share capital of a co-operative society as provided under Section 48; or