Section 1 in The Bengal Tanks Improvement Act, 1939
1. Short title, extent and commencement.
(1)This Act may be called the Bengal Tanks Improvement Act, 1939.(2)It extends to the whole of [West Bengal] [Words substituted for the word 'Bengal' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.].(3)It shall come into force in such areas on such dates as the [State] [Words substituted for the word 'Provincial' by Adaptation of Laws Order, 1950.] Government may, by notification in the Official Gazette, direct.
