Bombay High Court
Sanmati Precision Engineering Pvt. ... vs Siemens Financial Services Private ... on 26 November, 2021
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
2-ARBPL-27095-21.doc
DSS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DINESH
SADANAND ORDINARY ORIGINAL CIVIL JURISDICTION
SHERLA ARBITRATION PETITION (L) NO. 27095 OF 2021
Digitally signed by
DINESH SADANAND
SHERLA
Date: 2021.11.27
12:45:53 +0500 Sanmati Precision Engineering
Pvt. Ltd. and ors. ...Petitioners
V/s.
Siemens Financial Services Private
Limited and anr. ...Respondents
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Mr. Prashant P. Kulkarni for the Petitioners.
Mr. Shyam Kapadia a/w Ms Aaushi Doshi and Ms Sailee Pansare
i/b. India Law LLP for the Respondents.
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C0RAM : G. S. KULKARNI, J.
DATE : NOVEMBER 26, 2021. PC :
Stand over to 29.11.2021 (High on Board).
(G. S. KULKARNI, J.) 1/1