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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(8) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(8)The Committee may also explore the possibility of a settlement between the parties and in case the parties arrive at a settlement, the Committee shall record the settlement, which shall be signed by the parties or the authorised representatives/ officers and shall dispose of the application in terms of such settlement.