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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(2)(v) in Andhra Pradesh Co-Operative Societies Rules, 1964

(v)Loan ledger showing the number and the date of disbursement of each loan, issued to members, the amount of loan, the purpose for which it is granted and the date or dates of repayment, distinguishing principal and interest ;