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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(i) in Orissa State Financial Corporation (Staff) Regulations, 1975

(i)"Personal pay" means an additional pay granted to an employee-
(i)to save him/her from a loss of substantive pay in respect of a permanent post due to revision of pay or to any reduction of such substantive pay otherwise than as a disciplinary measure; or
(ii)in exceptional circumstances, or other personal considerations.