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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(8) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(8)The tanks with agitators and pipe lines in blending room shall be constructed with wood vats, stainless steel material. The pumps shall be flame proof. Tanks and pipe lines shall be earmarked for a particular product to prevent contamination from one product to another. Pipes and fittings shall be leak proof. Caramel and food flavours shall be properly marked to prevent mix up. Motors driving the agitators shall be placed to prevent dripping oil into the tanks. Filter paper used for filtration of liquor shall be calcium free.