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[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 265(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)any land together with structure including building, if any, standing thereon for the purpose of opening,widening, extending or otherwise improving any public street, parking or transportation terminal, square, park or garden or making a new one or for enforcing the regular line of street,