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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(5)(d) in The West Bengal University of Health Sciences Act, 2002

(d)each member of the Executive Council shall have one vote and if there be equality of votes on any question to be determined by the Executive Council, the Chairman of the Executive Council or the member presiding over the meeting shall, in addition, have a casting vote;