Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 27] [Entire Act] Union of India - Subsection Section 27(d) in The Competition Act, 2002 (d)direct that the agreements shall stand modified to the extent and in the manner as may be specified in the order by the Commission;
