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Union of India - Section

Section 119 in The Insurance Act, 1938

119. Inspection and supply of copies of published prospectus, etc.

Any person may on payment of a fee of five rupees inspect the documents filed by an insurer with the Authority under clause (f) of sub-section (2)of section 3,and may obtain a copy of any such document or part thereof on payment in advance at the prescribed rate for the making of the copy.