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State of Uttar Pradesh - Section

Section 39B in U.P. Urban Planning and Development Act, 1973

39B. [ License for assembly and development of land. [Inserted by section- 4 of amendment act-2007(Act No-1 of 2008) dated 09.01.2008]

- The Authority may grant license to private developer for assembly and development of land within its development area in such manner and for such period as may be prescribed.