Madhya Pradesh High Court
Bagmal Jain Thr Manoj Kumar Jain vs Devendra Kumar Jain on 18 January, 2017
WP-8361-2016
(BAGMAL JAIN THR MANOJ KUMAR JAIN Vs DEVENDRA KUMAR JAIN)
18-01-2017
Shri A.S.Bhadauria, learned counsel for the petitioners.
Shri Sanjeev Jain, learned counsel for the respondent.
Learned counsel for the petitioners prays for and is granted adjournment though it is vehemently opposed by the learned counsel for the respondent.
On the request of Shri Bhadauria, list next week.
(VIVEK AGARWAL) JUDGE ms/-