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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(8) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(8)The institution shall have, in addition to class rooms, library and laboratory rooms, an office room, Principal's room, staff room, ladies waiting room with attached toilet, students' union room and a conference hall. There shall be adequate urinals and toilets separately for staff, boys and girls.