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State of Rajasthan - Section

Section 331 in The Rajasthan Revenue Courts Manual, 1956

331. Certificate or verification.

- The person before whom an affidavit, is sworn shall certify at the foot of the affidavit the fact, of the swearing of the affidavit before him. the manner in which he has complied with rule 327 and the date and hour of swearing of the affidavit and shall mark, initial and date any exhibits referred to therein.