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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 19(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(1)Every Gram Panchayat, unless sooner dissolved under any law for the time being in force, shall continue for five years from the date appointed for its first meeting and no longer.