Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 624 in Police Regulations, Bengal , 1943 624. Progress reports. [§ 12, Act V, 1861]. - Officers of the Criminal Investigation Department shall submit fortnightly reports showing the progress of investigations or enquiries on which they are engaged. Copies of these reports shall be sent to the Superintendents concerned.
