Supreme Court - Daily Orders
The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 27 July, 2018
Author: Navin Sinha
Bench: Navin Sinha
ITEM NO.37 COURT NO.2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).7909-7910/2015
THE STATE OF PUNJAB Petitioner(s)
VERSUS
SUDO MANDAL @ DIWARAK MANDAL ETC. Respondent(s)
(Office report on default)
Date : 27-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
[IN CHAMBER]
For Petitioner(s) Ms. Jaspreet Gogia, AOR
For Respondent(s) Ms. Nidhi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ further time is granted to the learned counsel for the petitioner to file death certificate of the deceased sole respondent.
(MADHU BALA) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2018.07.28
11:35:09 IST
Reason: