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Supreme Court - Daily Orders

The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 27 July, 2018

Author: Navin Sinha

Bench: Navin Sinha

     ITEM NO.37                             COURT NO.2                       SECTION II-B

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).7909-7910/2015

     THE STATE OF PUNJAB                                                      Petitioner(s)

                                                     VERSUS

     SUDO MANDAL @ DIWARAK MANDAL ETC.                                     Respondent(s)
     (Office report on default)


     Date : 27-07-2018 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE NAVIN SINHA
                                           [IN CHAMBER]



     For Petitioner(s)                Ms. Jaspreet Gogia, AOR

     For Respondent(s)                Ms. Nidhi, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Four weeks’ further time is granted to the learned counsel for the petitioner to file death certificate of the deceased sole respondent.



     (MADHU BALA)                                                  (TAPAN KUMAR CHAKRABORTY)
     COURT MASTER (SH)                                                    BRANCH OFFICER




Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2018.07.28
11:35:09 IST
Reason: