Supreme Court - Daily Orders
The State Of Kerala Secretary vs Kmct Polytechnic College on 9 March, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.22 COURT NO.7 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4950/2018
(Arising out of impugned final judgment and order dated
22.08.2017 in WA No. 1343/2017, WA No. 1342/2017, WA No.
1336/2017, WA No. 1320/2017, WA No. 1274/2017, WA No. 1271/2017
AND WA No. 1239/2017 passed by the High Court Of Kerala At
Ernakulam)
THE STATE OF KERALA SECRETARY & ANR. Petitioner(s)
VERSUS
KMCT POLYTECHNIC COLLEGE ETC. Respondent(s)
(WITH PRAYER FOR INTERIM RELIEF and IA No.
26828/2018-CONDONATION OF DELAY IN FILING)
Date :09-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Vijay Shankar V.L., Adv.
For Respondent(s) Mr. Ramesh Babu M. R., AOR
Mr. Romy Chacko, AOR
Mr. Shakti Chand Jaidwal, Adv.
Mr. Varun Mudgal, Adv.
Mr. Chandan Kumar M., Adv.
Mr. K.V. Vishwanath, Sr. Adv.
Mr. Naveen R. Nath, AOR
Mr. Mohan Jacob George, Adv.
Mrs. Lalit Mohini Bhat, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Delay condoned.
Digitally signed by CHARANJEET KAUR Date: 2018.03.09 17:11:02 ISTReason: Issue notice.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar