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Supreme Court - Daily Orders

The State Of Kerala Secretary vs Kmct Polytechnic College on 9 March, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.22                   COURT NO.7               SECTION

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                   SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 4950/2018
                   (Arising out of impugned final judgment and order dated
                   22.08.2017   in WA No. 1343/2017, WA No. 1342/2017, WA No.
                   1336/2017, WA No. 1320/2017, WA No. 1274/2017, WA No. 1271/2017
                   AND WA No. 1239/2017 passed by the High Court Of Kerala At
                   Ernakulam)

                   THE STATE OF KERALA SECRETARY & ANR.                  Petitioner(s)
                                                   VERSUS
                   KMCT POLYTECHNIC COLLEGE ETC.                         Respondent(s)

                   (WITH    PRAYER    FOR    INTERIM    RELIEF        and    IA     No.
                   26828/2018-CONDONATION OF DELAY IN FILING)

                   Date :09-03-2018 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

                   For Petitioner(s)     Mr. Jaideep Gupta, Sr. Adv.
                                         Mr. G. Prakash, AOR
                                         Mr. Jishnu M.L., Adv.
                                         Mrs. Priyanka Prakash, Adv.
                                         Mrs. Beena Prakash, Adv.
                                         Mr. Vijay Shankar V.L., Adv.

                   For Respondent(s)     Mr. Ramesh Babu M. R., AOR

                                         Mr.    Romy Chacko, AOR
                                         Mr.    Shakti Chand Jaidwal, Adv.
                                         Mr.    Varun Mudgal, Adv.
                                         Mr.    Chandan Kumar M., Adv.

                                         Mr. K.V. Vishwanath, Sr. Adv.
                                         Mr. Naveen R. Nath, AOR
                                         Mr. Mohan Jacob George, Adv.
                                         Mrs. Lalit Mohini Bhat, Adv.

                         UPON hearing the counsel the Court made the following
                                              O R D E R

Signature Not Verified Delay condoned.

Digitally signed by CHARANJEET KAUR Date: 2018.03.09 17:11:02 IST

Reason: Issue notice.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar