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Bombay High Court

Shri. Balu Dnyanoba Parkhi And Ors vs The State Of Maharashtra And Ors on 10 October, 2018

Bench: A. A. Sayed, K. K. Sonawane

                                                                                             (40) WP 12376-17.doc

Amk
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 12376 OF 2017 

      Shri Balu Dnyanoba Parkhi & Ors.                                             ..  Petitioners
            Vs.
      The State of Maharashtra & Ors.                                              ..  Respondents 

                                        WITH
                            WRIT PETITION NO. 1163 OF 2018 

      Ramadhar Sadhu Yadav                                                         ..  Petitioner
           Vs.
      Pimpri Chinchwad Municipal 
      Corporation & Ors.                                                           ..  Respondents 

                                        WITH
                            WRIT PETITION NO. 1165 OF 2018 

      Subhash Ramadhar Yadav                                                       ..  Petitioner
           Vs.
      Pimpri Chinchwad Municipal 
      Corporation & Ors.                                                           ..  Respondents 

                                        WITH
                            WRIT PETITION NO. 1581 OF 2017 

      Smt. Lalita Balasaheb Bhoir                                                  ..  Petitioner
            Vs.
      The State of Maharashtra & Ors.                                              ..  Respondents 

                                        WITH
                            WRIT PETITION NO. 1680 OF 2014 

      Shri Kaluram Babu Parkhi & Ors.                                              ..  Petitioners
            Vs.
      The State of Maharashtra & Ors.                                              ..  Respondents 

                                        WITH
                            WRIT PETITION NO. 1681 OF 2014 

      Shri Kaluram Sakharam Parkhi & Ors.                                          ..  Petitioners

                                                            1/3
                                                                                        (40) WP 12376-17.doc


      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                      WRIT PETITION NO. 1684 OF 2014 

Shri Khandu Bhau Parkhi & Ors.                                               ..  Petitioners
      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                     WRIT PETITION NO. 2373 OF 2015
                                  WITH
                    CIVIL APPLICATION NO. 307 OF 2017
                                    IN
                     WRIT PETITION NO. 2373 OF 2015 

M/s. Devi Construction Co.                                                   ..  Petitioner
      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                      WRIT PETITION NO. 2655 OF 2014 

Shri Chandrakant Nanabhau Parkhi & Ors.                                      ..  Petitioners
      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                      WRIT PETITION NO. 9630 OF 2017 

Shri Sahebrao Bhausaheb Kalate                                               ..  Petitioner
      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                     WRIT PETITION NO. 13964 OF 2016 

Shri Mayur Rohidas Walhekar                                                  ..  Petitioner
      Vs.
The State of Maharashtra & Ors.                                              ..  Respondents

                                  WITH
                      WRIT PETITION NO. 5639 OF 2018 

                                                      2/3
                                                                                          (40) WP 12376-17.doc



Shri Ravi Prabhudas Mahbubani & Ors.                                           ..  Petitioners
      Vs.
The State of Maharashtra & Ors.                                                ..  Respondents


Mr.   T.   D.   Deshmukh   for   the   Petitioners   in   WP   12376/17,   1581/17,
1680/14, 1681/14, 1684/14 & 13964/16.
Mr. Gaurav Potnis i/b Pallavi Potnis for the Petitioners in WP 1163/18,
1165/18.
Mr. Sandeep S. Salunkhe for the Petitioners in WP 9630/17.
Dr. Kirti Kulkarni, AGP for the Respondent-State.
Mr. F. A. Wasif I/b N. R. Bubna for the Respondent-UOI.
Ms. Chaitali Kandare I/b Navdeep Vora & Associates for the Respondent-
MIDC.
Smt. S. V. Bharucha a/w. M. S. Lagu for the Respondent No.9.
Mr. Sandeep V. Marne for the Respondent Nos.1, 2 & 4.

                        CORAM  : A. A. SAYED AND K. K. SONAWANE, JJ.

th DATE : 10 OCTOBER, 2018. P. C.

1. All these Petitions are adjourned to 05.12.2018.

2. Ad-interim protection, if any, to continue till next date.




        [K. K. SONAWANE, J.]                                                   [A. A. SAYED, J.]  

                        Digitally signed
                        by Arjun
     Arjun              Machhindra
     Machhindra         Kadam
     Kadam              Date:
                        2018.10.12
                        13:13:24 +0530




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