Bombay High Court
Shri. Balu Dnyanoba Parkhi And Ors vs The State Of Maharashtra And Ors on 10 October, 2018
Bench: A. A. Sayed, K. K. Sonawane
(40) WP 12376-17.doc
Amk
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12376 OF 2017
Shri Balu Dnyanoba Parkhi & Ors. .. Petitioners
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 1163 OF 2018
Ramadhar Sadhu Yadav .. Petitioner
Vs.
Pimpri Chinchwad Municipal
Corporation & Ors. .. Respondents
WITH
WRIT PETITION NO. 1165 OF 2018
Subhash Ramadhar Yadav .. Petitioner
Vs.
Pimpri Chinchwad Municipal
Corporation & Ors. .. Respondents
WITH
WRIT PETITION NO. 1581 OF 2017
Smt. Lalita Balasaheb Bhoir .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 1680 OF 2014
Shri Kaluram Babu Parkhi & Ors. .. Petitioners
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 1681 OF 2014
Shri Kaluram Sakharam Parkhi & Ors. .. Petitioners
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(40) WP 12376-17.doc
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 1684 OF 2014
Shri Khandu Bhau Parkhi & Ors. .. Petitioners
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 2373 OF 2015
WITH
CIVIL APPLICATION NO. 307 OF 2017
IN
WRIT PETITION NO. 2373 OF 2015
M/s. Devi Construction Co. .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 2655 OF 2014
Shri Chandrakant Nanabhau Parkhi & Ors. .. Petitioners
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 9630 OF 2017
Shri Sahebrao Bhausaheb Kalate .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 13964 OF 2016
Shri Mayur Rohidas Walhekar .. Petitioner
Vs.
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 5639 OF 2018
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(40) WP 12376-17.doc
Shri Ravi Prabhudas Mahbubani & Ors. .. Petitioners
Vs.
The State of Maharashtra & Ors. .. Respondents
Mr. T. D. Deshmukh for the Petitioners in WP 12376/17, 1581/17,
1680/14, 1681/14, 1684/14 & 13964/16.
Mr. Gaurav Potnis i/b Pallavi Potnis for the Petitioners in WP 1163/18,
1165/18.
Mr. Sandeep S. Salunkhe for the Petitioners in WP 9630/17.
Dr. Kirti Kulkarni, AGP for the Respondent-State.
Mr. F. A. Wasif I/b N. R. Bubna for the Respondent-UOI.
Ms. Chaitali Kandare I/b Navdeep Vora & Associates for the Respondent-
MIDC.
Smt. S. V. Bharucha a/w. M. S. Lagu for the Respondent No.9.
Mr. Sandeep V. Marne for the Respondent Nos.1, 2 & 4.
CORAM : A. A. SAYED AND K. K. SONAWANE, JJ.
th DATE : 10 OCTOBER, 2018. P. C.
1. All these Petitions are adjourned to 05.12.2018.
2. Ad-interim protection, if any, to continue till next date.
[K. K. SONAWANE, J.] [A. A. SAYED, J.]
Digitally signed
by Arjun
Arjun Machhindra
Machhindra Kadam
Kadam Date:
2018.10.12
13:13:24 +0530
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