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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Telangana - Subsection

Section 63(2)(l) in Water (Prevention and Control of Pollution) Act, 1974

(l)[ the form in which and the time within which the budget of the Central Board may be prepared and forwarded to the Central Government under section 38; [Substituted by Act 53 of 1988, section 27, for clause (l) (w.e.f. 29-9-1988).]
(ll)the form in which the annual report of the Central Board may be prepared under section 39;]