Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 53 in U.P. Revenue Code Rules, 2016 53. Explanation (Section 233). - For the purposes of this Chapter:-(a)'Chairman' means the Chairman of the Samiti;(b)'Samiti' means the Bhumi Prabandhak Samiti (Land Management Committee).
