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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(20) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(20)"High Rise building" means a building of height more than 15 meters. Water tanks; lift rooms/staircase rooms up to one floor height are excluded from this definition;