Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The Oudh Laws Act, 1876 (b)to extend to the village- site, to the houses built upon it, to all lands and shares of lands within the village- boundary, and to all transferable rights affecting such lands.
