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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2)(b) in Smoke-Nuisances Act, 1963

(b)prescribe the powers and duties to be exercised and performed by the Commission and by Inspectors, respectively, and regulate the exercise and performance of those powers and duties;