Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 33 in Haryana Panchayati Raj Act, 1994 33. Power to manage fairs and markets. - The Gram Panchayat may, with the consent of Panchayat Samiti manages start and regulate new fairs and markets with such conditions as to the share of income accruing therefrom as may be mutually agreed upon.
